State Of Rajasthan vs Managing Committee, Dadhi- Mathi ...
2021 Latest Caselaw 11794 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6039/2021

State Of Rajasthan & Anr.

----Petitioners Versus Managing Committee, Dadhi- Mathi Senior Secondary School, Sri Ganganagar & Anr.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Hemant Choudhary
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2021

Learned counsel for the petitioners has submitted

that since the matter involving similar controversy is

listed before the Bench having service roster, this writ

petition may also be listed before the appropriate Bench.

Hence, the Registry is directed to list this matter

before the appropriate Bench.

(VIJAY BISHNOI),J

15-ms rathore

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