Tulsaram vs State
2021 Latest Caselaw 11783 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9031/2021

Tulsaram S/o Shri Dhudaram, Aged About 68 Years, R/o Huddo Ki Dhani, Sirmandi, Police Station Osiya, District Jodhpur (Rajasthan) (Presently Lodged At Central Jail, Jodhpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Anada Ram For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

In view of above, the bail application is dismissed as not

pressed, at this stage.

(SANJEEV PRAKASH SHARMA),J

7-1/-saurabh

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