Omprakash @ Vishnu vs State
2021 Latest Caselaw 11781 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Writ Petition No. 394/2021

Omprakash @ Vishnu, S/o Sh. Poonamaram, B/c Vishnoi, R/o Bhalisar, Police Thana Dhorimanna, Dist. Barmer (Raj.). (Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus

1. State, Through Secretary Home Jaipur.

2. Collector, Barmer.

3. Supdt. Central Jail, Jodhpur.

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     By Post
                                   For Respondent(s)          :     Mr. Farzand Ali, G.A.-cum-A.A.G. with
                                                                    Mr. Abhishek Purohit

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment

28/07/2021

By order dated 22.07.2021 passed in D.B. Criminal Writ

Petition No.502/2020, we have already granted first parole of

twenty days to the convict petitioner Om Prakash @ Vishnu.

Thus, this is a duplicate petition filed by the convict

petitioner from jail for grant of first parole which is dismissed as

such.

(MANOJ KUMAR GARG),J (SANDEEP MEHTA),J

20-Sudhir Asopa/Devesh/-

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