Prafulla Devi vs State
2021 Latest Caselaw 11771 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9814/2021

Prafulla Devi W/o Shri Narendra Kumar, Aged About 54 Years, R/ o Village Gamdi (Deval), Tehsil And District Dungarpur, Rajasthan.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr Chandraveer Singh For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

The petitioner shall join the investigation in FIR No.427/2016

registered at Police Station Rishabhdeo, District Udaipur and

appear before the Investigation Officer on 04.08.2021.

List again on 13.08.2021 with report of the Investigation

Officer.

Meanwhile, the petitioner shall not be arrested in connection

with the aforesaid FIR No.427/2016.

(SANJEEV PRAKASH SHARMA),J

72-MMA/-

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