New Maa Jagdamba Private ... vs Union Of India
2021 Latest Caselaw 11698 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9285/2021

New Maa Jagdamba Private Industrial Training Institute (Iti)

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vikram Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/07/2021

Issue notice. Issue notice of stay petition as well, returnable

on 06.08.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.38

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