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Gurpreet @ Happy vs State Of Rajasthan
2021 Latest Caselaw 11683 Raj

Citation : 2021 Latest Caselaw 11683 Raj
Judgement Date : 27 July, 2021

Rajasthan High Court - Jodhpur
Gurpreet @ Happy vs State Of Rajasthan on 27 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9644/2021

Gurpreet @ Happy S/o Manjeet Singh, Aged About 21 Years, R/o Ward No. 2, Gajsinghpur, Tehsil Padampur And District Sriganganagar (Presently Lodged In District Jail, Sriganganagar)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr Vivek Aggarwal For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

27/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

The bail application is dismissed.

(SANJEEV PRAKASH SHARMA),J

52-MMA/-

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