Kotak Mahindra Old Mutual Life ... vs Navratan Nyati
2021 Latest Caselaw 11565 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2122/2019

Kotak Mahindra Old Mutual Life Insurance Co. Ltd.

----Petitioner Versus Navratan Nyati

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/07/2021

The application (01/21) seeking preponment of the

date is considered and disposed of.

List on 2.8.2021.

(VIJAY BISHNOI),J

75-msrathore/-

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