Shankar vs State
2021 Latest Caselaw 11558 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9499/2021

Shankar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Neeraj Kumar For Respondent(s) : Mr Mukhtiyar Khan, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Call for the case diary.

List again on 06.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

50-MMA/-

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