Citation : 2021 Latest Caselaw 11546 Raj
Judgement Date : 26 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 9497/2021
Ramjiwan
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr Vikash Vishnoi For Respondent(s) : Mr Mukhtiyar Khan, Public Prosecutor
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
26/07/2021
Call for the case diary.
List again on 05.08.2021, as prayed.
(SANJEEV PRAKASH SHARMA),J
48-MMA/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!