Nilesh vs State
2021 Latest Caselaw 11544 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9520/2021

Nilesh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Anuj Sahlot For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Learned counsel for the petitioner wants time to place on

record the statements of witnesses who have been examined by

the trial court.

Granting the liberty, list after one week, as prayed.

(SANJEEV PRAKASH SHARMA),J

58-MMA/-

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