Murlidhar Verma vs Jai Narain Vyas University, ...
2021 Latest Caselaw 11542 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9451/2021

Murlidhar Verma

----Petitioner Versus Jai Narain Vyas University, Jodhpur & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Nihar Jain
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/07/2021

Issue notice. Issue notice of stay application as well,

returnable within two weeks and be given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

59-msrathore/-

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