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Aman Banshiwal vs State
2021 Latest Caselaw 11466 Raj

Citation : 2021 Latest Caselaw 11466 Raj
Judgement Date : 23 July, 2021

Rajasthan High Court - Jodhpur
Aman Banshiwal vs State on 23 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9422/2021

Aman Banshiwal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner is directed to produce the

challan papers.

List this case again on 05.08.2021.

(SANJEEV PRAKASH SHARMA),J

64-1/-saurabh

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