Guneet Monga vs State Of Rajasthan
2021 Latest Caselaw 11461 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10761/2020

Guneet Monga

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manas Ranchhor Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Issue notice, returnable within a period of eight weeks and

be given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

13-mohit/-

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