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Ramjiwan vs State Of Rajasthan
2021 Latest Caselaw 11454 Raj

Citation : 2021 Latest Caselaw 11454 Raj
Judgement Date : 23 July, 2021

Rajasthan High Court - Jodhpur
Ramjiwan vs State Of Rajasthan on 23 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9462/2021

Ramjiwan S/o Dheema Ram, Aged About 32 Years, R/o Sonadi, P.s. Sedwa, Dist. Barmer. (At Present Lodged In Dist. Jail Barmer).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. RJ Punia For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner does not press the present

bail application.

This bail application is accordingly dismissed as not pressed

with liberty to file a fresh bail application after filing of the charge-

sheet.

(SANJEEV PRAKASH SHARMA),J

92-amit/-

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