M/S Pareta Associates vs State Of Rajasthan
2021 Latest Caselaw 11453 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 8948/2021 M/s Pareta Associates, Having Its Registered Officer At House No. 3/148, Ganesh Talab, Basant Vihar, District Kota Through Its Power Attorney Holder Kailash Chand Khatri S/o Hukmi Chand Khatri Aged About 60 Years, R/o 673 Maharana Pratap Marg, Gandhi Colony Jaisalmer.

----Petitioner

Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Local Bodies Secretariat, Rajasthan, Jaipur.

2. Director, Directorate Of Local Bodies, Swayat Shasan Bhawan, G-3 Rajmahal Residential Ara, C-Scheme, Near Civil Lines Phatak, Jaipur.

3. Chief Engineer, Department Of Local Bodies, Swayat Shasan Bhawan, G-3 Rajmahal Residential Area, C- Scheme, Near Civil Lines Phatak, Jaipur.

4. Deputy Director (Zonal), Department Of Local Bodies, Near Ship House, Manji Ka Hatha, Jodhpur.

5. Chief Engineer, Nagar Nigam, Jodhpur.

6. Superintending Engineer, Nagar Nigam, Jodhpur.

7. Commissioner, Municipal Council Jaisalmer.

8. Executive Engineer, Municipal Council Jaisalmer.

----Respondents

For Petitioner(s) : Mr. Manas Ranchhor Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Issue notice. Issue notice of stay application also, returnable

on 18.08.2021.

(2 of 2) [CW-8948/2021]

Connect with SB Civil Writ Petition No. 9440/2021.

(VIJAY BISHNOI),J

36-mohit/-

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