Tarun Kumar Sharma vs State Of Rajasthan
2021 Latest Caselaw 11440 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6004/2021

Tarun Kumar Sharma S/o Shri Vijay Kumar Sharma, Aged About 28 Years, By Caste Sharma, R/o Bank Colony, Behind M.r. Hostel, Kayad, Near M.d.s. University, Ajmer (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Chief Engineer (Admn.), Public Health And Engineering Department, Jal Bhawan, 2-Civil Lines, Jaipur (Raj.).

2. The Executive Engineer, Public Health And Engineering Department, District Gramin Khand, Near Lohakhand Tempo Stand, Ajmer (Raj.).

3. Inspector General Of Police-I, Anti-Corruption Bureau, Rajasthan Police, Jaipur (Raj.).

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     None present
                                   For Respondent(s)        :     -

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

No one appears.

The case is dismissed in default.

(SANJEEV PRAKASH SHARMA),J

134-MMA/-

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