M/S. Balaji Engineering Company vs Union Of India
2021 Latest Caselaw 11368 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9389/2021

M/s. Balaji Engineering Company, Sardar Patel Market, Bhagat Singh Chowk, Suratgarh, District Sri Ganganagar, Raj., Through Authorized Signatory Pawan Panwar S/o Shri Rajendra Prasad, Aged About 25 Years, R/o Ward No. 10, Bhadani Baas, Palana, District Bikaner.

----Petitioner Versus

1. Union Of India, Through The Secretary, Ministry Of Power, Government Of India, Shram Shakti Bhawan, Rafi Marg, New Delhi.

2. Deputy General Manager (Dgm), Contracts And Purchase Division, Barsingsar Lignite Mine Cum Thermal Power Project, Neyveli Lignite Corporation Ltd. (Nlc) India Ltd., A Navratna Government Of India Enterprise, Barsingsar, District Bikaner, Raj.

                                                                                                    ----Respondents


                                   For Petitioner(s)        :     Mr. M.S. Purohit
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Learned counsel for the petitioner wants to withdraw

this writ petition, however, seeks liberty for the petitioner

to file a fresh writ petition.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty sought for.

(VIJAY BISHNOI),J

236-msrathore/-

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