Chandra Shekhar vs Jodhpur Development Authority
2021 Latest Caselaw 11347 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4110/2020

Chandra Shekhar

----Petitioner Versus Jodhpur Development Authority

----Respondent

For Petitioner(s) : Mr. Shanker Lal Sinwaria For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Issue notice, returnable within four weeks.

Connect with SBCWP Nos.3483/2020, 3732/2020, 6347/2020 and 3403/2020.

(VIJAY BISHNOI),J

74-msrathore/-

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