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M/S Pooja Construction And ... vs The District Collector
2021 Latest Caselaw 11342 Raj

Citation : 2021 Latest Caselaw 11342 Raj
Judgement Date : 22 July, 2021

Rajasthan High Court - Jodhpur
M/S Pooja Construction And ... vs The District Collector on 22 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9296/2021

M/s Pooja Construction And General Suppliers, Through Its Proprietor Bharu Singh S/o Shri Sawai Singh, By Caste Rajput, R/o Rawatsar, Chetrodi, Tehsil Gadra Road, District Barmer, Rajasthan.

----Petitioner Versus

1. The District Collector, Barmer.

2. The Chief Executive Officer, Zila Parishad, Barmer.

3. The Development Officer, Panchayat Samiti, Gadra Road, Barmer.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. L.S. Udawat
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Issue notice. Issue notice of stay application also, returnable

within a period of three weeks and be given 'dasti' to learned

counsel for the petitioner for service.

(VIJAY BISHNOI),J

208-mohit/-

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