Sadhu Singh vs State Of Rajasthan
2021 Latest Caselaw 11334 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6156/2021

Sadhu Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Issue notice. Issue notice of stay application as well,

returnable within a period of four weeks.

(VIJAY BISHNOI),J

33-Arun/-

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