Amraram vs State
2021 Latest Caselaw 11321 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9382/2021

Amraram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaushal Gautam For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

22/07/2021

Learned counsel for the petitioner wants time to produce

challan papers in the Court.

List this case again after one week.

(SANJEEV PRAKASH SHARMA),J

62-1/-saurabh

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