Smt. Rani Mahendra Kumari vs Union Of India
2021 Latest Caselaw 11250 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10722/2020

Smt. Rani Mahendra Kumari

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Hukam Singh For Respondent(s) : Mr. Mukesh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

The application (Inward No. 1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

List this writ petition on 23.08.2021.

(VIJAY BISHNOI),J

Surabhii/71-

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