Sushila Kanwar Rajpurohit vs State Of Rajasthan
2021 Latest Caselaw 11249 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10829/2020

Sushila Kanwar Rajpurohit

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. SS Ladrecha For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

The application (Inward Nos. 1/21, 2/21, 3/21, 4/21 and

5/21) preferred on behalf of the petitioner for early listing of the

writ petition is considered and disposed of.

List this writ petition on 09.08.2021.

(VIJAY BISHNOI),J

Surabhii/72-

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