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Bhagwandas vs Champa Lal
2021 Latest Caselaw 11247 Raj

Citation : 2021 Latest Caselaw 11247 Raj
Judgement Date : 20 July, 2021

Rajasthan High Court - Jodhpur
Bhagwandas vs Champa Lal on 20 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1997/2021

Bhagwandas S/o Baldev, Aged About 42 Years, Caste Sindhi Lohana, Resident Of Barmer Proprietor Of Ashok Shoe Store, Near P.s. Kotwali, Barmer (Raj.)

----Petitioner Versus Champa Lal S/o Aasu Lal, Caste Oswal Resident Of Karta H.u.f. Champalal Aasulal Bothra, Station Road, Barmer (Raj.).

----Respondent

For Petitioner(s) : Mr. Vikas Bishnoi For Respondent(s) : Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Learned counsel for the petitioner wants to withdraw this

writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

20-mohit/-

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