Mangal Chand Saini vs The State Of Rajasthan
2021 Latest Caselaw 11218 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6000/2021

Mangal Chand Saini S/o Shri Jaisa Ram, Aged About 52 Years, By Cast Mali, Resident Of Dhanuka Ka Kua, Ward No. 38, District Churu (Raj.), Posted At Teacher Govt. Primary School Mohalla Khatikaan, Churu, Th. And Dis. Churu.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Secretary To The Government, Department Of Education, Secretariat, Jaipur.

2. Dept. Director Of Secondary Education, Rajasthan, Bikaner.

3. The Director Of Elementary Education, Rajasthan, Bikaner.

4. District Education Officer, Elementary Education, Churu, Rajasthan.

----Respondents

For Petitioner(s) : Ms. Sapna Vaishnav for Mr. Ashvini Kumar Swami

JUSTICE DINESH MEHTA

Order

20/07/2021

1. Learned counsel for the petitioner prays for disposal of this

writ petition with liberty to make a representation to the

respondents in the light of the judgments of this Court in the Case

of Praveen Chand Jain Vs. State of Rajasthan & Ors. in SB Civil

Writ Petition NO.6217/2006 decided on 23.09.2013 as well as in

the case of Jorawar Singh Vs. State of Rajasthan & Ors. in SB Civil

Writ Petition No.555/2005 decided on 07.11.2006 and Yogesh

Kumar Pareek Vs. State of Rajasthan & Ors. in SB Civil Writ

(2 of 2) [CW-6000/2021]

Petition No.3534/2009 decided on 20.01.2014. The representation

aforesaid may be considered by the respondents in the light of the

judgments supra.

2. In view of the limited prayer, this writ petition is disposed of

with liberty sought for.

3. In case such representation along with the copy of the

judgments supra is filed, the respondents are directed to consider

the same in the light of the directions given in the judgments

supra, if it applies to the facts of this case. The representation

would be decided by a speaking order.

4. The stay application also stands disposed of accordingly.

(DINESH MEHTA),J 162-Ramesh/-

Powered by TCPDF (www.tcpdf.org)