Lrs Of Late Shri Dayarm vs Kamla Shankar
2021 Latest Caselaw 11204 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9113/2021

1. Lrs Of Late Shri Dayarm, Through Lrs-

2. Smt. Elza Devi W/o Late Shri Dayaram, Resident Of Salgarm Ji Ki Badi, Kalka Mata Road, Lal Vihar, Payda, Udaipur (Raj.).

3. Durgashankar S/o Dayaram, Resident Of Salgarm Ji Ki Badi, Kalka Mata Road, Lal Vihar, Payda, Udaipur (Raj.).

4. Smt. Laxmi Devi D/o Late Shri Dayaram W/o Shri Manna Lal, Aged About 48 Years, By Caste Mali, Resident Of Near Sent Gegorious School, Khara Kua, Ayad, Udaipur (Raj.).

5. Smt. Eiza Devi W/o Late Shri Dayaram, Aged About 70 Years, By Caste Mali, Resident Of Arawali Complex, Near New R.t.o. Office Payda, Udaipur (Raj.).

6. Durgashankar S/o Late Shri Dayaram, Aged About 43 Years, By Caste Mali, Resident Of Arawali Complex, Near New R.t.o. Office Payda, Udaipur (Raj.).

7. Smt. Laxmi Devi D/o Late Shri Dayaram W/o Shri Manna Lal, Aged About 48 Years, By Caste Mali, Resident Of Near Sent Gegorious School, Khara Kua, Ayad, Udaipur (Raj.).

----Petitioners Versus

1. Kamla Shankar S/o Shri Kanhiyalal Mali, Resident Of Salagaram Ki Badi, Lal Vihar, Gandhi Nagar, Payda, Udaipur (Raj.).

2. Manohar S/o Shri Kanhiyalal Mali, Aged About 65 Years, Resident Of Salagram Ki Badi, Lal Vihar, Gandhi Nagar, Payda, Udaipur (Raj.).

3. Hemraj S/o Shri Kanhiyalal Mali, Aged About 59 Years, Resident Of Salagram Ki Badi, Lal Vihar, Gandhi Nagar, Payda, Udaipur (Raj.).

4. Purshotam S/o Dayaram, Resident Of Salagram Ki Badi, Kalka Mata Road, Lal Vihar, Payda, Udaipur (Raj.).

5. Smt. Narbada D/o Dayaram, Resident Of Mohan Jodhpur Dairy Se Aage, Near Mahadev Temple, New Bhupalpura, Udaipur (Raj.).

                                                             ----Respondents




                                                                              (2 of 2)               [CW-9113/2021]


                                   For Petitioner(s)         :     Mr. P.M. Vyas
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Issue notice. Issue notice of stay application also, returnable

on 09.08.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

48-mohit/-

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