Delhi Public School vs Jodhpur Vidhyut Vitran Nigam ...
2021 Latest Caselaw 11181 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1248/2021

Delhi Public School

----Petitioner Versus Jodhpur Vidhyut Vitran Nigam Limited (Jvvnl)

----Respondent

For Petitioner(s) : Dr. A.A. Bhansali For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Put up before another Bench.

(VIJAY BISHNOI),J

18-mohit/ Pratibha/-

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