Vinod Kumar vs State Of Rajasthan
2021 Latest Caselaw 11172 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8982/2021

Vinod Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dron Kaushik For Respondent(s) : Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Learned counsel Mr. B.S. Sandhu is appearing for

respondent No.4 as caveator. He seeks some time to complete his instructions. Time prayed for is granted.

List on 26.7.2021, as prayed.

(VIJAY BISHNOI),J

51-msrathore/-

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