Mahendra vs State Of Rajasthan
2021 Latest Caselaw 11164 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6171/2021

Mahendra S/o Bhajna Ram Bishnoi, Aged About 25 Years, Sanvrij, P.s. Phalodi, District Jodhpur Rural. (At Present Lodged In District Jail Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Kailash Chandra Bishnoi For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Taking into consideration the quantity of contraband

recovered from the petitioner and that the petitioner was driver of

the vehicle, I am not inclined to release the petitioner on bail.

The bail application is accordingly dismissed.

(SANJEEV PRAKASH SHARMA),J

4-1/-saurabh

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