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Chella Ram @ Jay Singh vs State
2021 Latest Caselaw 11162 Raj

Citation : 2021 Latest Caselaw 11162 Raj
Judgement Date : 19 July, 2021

Rajasthan High Court - Jodhpur
Chella Ram @ Jay Singh vs State on 19 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6874/2021

Chella Ram @ Jay Singh S/o Isaram, Aged About 22 Years, Village Tolesar Charnan, Police Station Balesar, Dist. Jodhpur. (At Present Lodged At Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Om Prakash Vishnoi For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Keeping in view that the investigation is still pending but

without commenting further on merits of the case, I am not

inclined to release the petitioner on bail.

The bail application is accordingly dismissed at this stage

with liberty to file afresh after filing of the charge-sheet.

(SANJEEV PRAKASH SHARMA),J

7-1/-saurabh

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