Pharuk Gauri vs State Of Rajasthan
2021 Latest Caselaw 11156 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8084/2021

Pharuk Gauri

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mangi Lal Vishnoi For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Learned counsel for the petitioner wants time to place on

record the challan papers.

List this case again on 26.07.2021.

(SANJEEV PRAKASH SHARMA),J

11-1/-saurabh

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