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Uchhab Kanwar vs Authorized Officer, Punjab ...
2021 Latest Caselaw 11152 Raj

Citation : 2021 Latest Caselaw 11152 Raj
Judgement Date : 19 July, 2021

Rajasthan High Court - Jodhpur
Uchhab Kanwar vs Authorized Officer, Punjab ... on 19 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4092/2021

Uchhab Kanwar

----Petitioner Versus Authorized Officer, Punjab National Bank

----Respondent

For Petitioner(s) : Mr. Lokesh Mathur For Respondent(s) : Mr. Dhanesh Saraswat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Let copy of the writ petition be supplied to

Mr.Dhanesh Saraswat, learned counsel for the respondent during the course of the day. Mr. Saraswat will complete

his instructions by the next date of hearing.

List on 3rd August, 2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

108-msrathore/-

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