Pradeep Singh Jaitawat vs State Of Rajasthan
2021 Latest Caselaw 11149 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7031/2021

Pradeep Singh Jaitawat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Manisha Purohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

The application (01/21) seeking preponment of the

date is considered and disposed of.

List on 27.7.2021.

(VIJAY BISHNOI),J

115-msrathore/-

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