Ram Kumar vs State Of Rajasthan
2021 Latest Caselaw 11085 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6616/2021

Ram Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.K. Rathi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

Issue notice. Issue notice of stay application as well,

returnable within a period of two weeks and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

37-Arun/-

Powered by TCPDF (www.tcpdf.org)