M/S. Hemaram Dhundhwal vs State Of Rajasthan
2021 Latest Caselaw 11083 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8987/2021

M/s. Hemaram Dhundhwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sajjan Singh Rathore For Respondent(s) : Mr. Ratnaram for Mr. Mahaveer Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

List on 20.07.2021 while showing the name of Mr. Mahaveer

Bishnoi instead of Mr. Mahendra Bishnoi as counsel for the

respondnet in the daily cause list.

(VIJAY BISHNOI),J

Surabhii/59-

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