Suresh Vishnoi vs State Of Rajasthan
2021 Latest Caselaw 11039 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8965/2021

Suresh Vishnoi S/o Shri Kishan Lal, Aged About 30 Years, R/o Village Dedwa, Post Jakhal, Tehsil Sanchore, District Jalore, 343041 (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Mines And Geology, Government Of Rajasthan, Secretariat, Jaipur, (Raj.).

2. Director (Mines), Mines And Geological Department, Udaipur, (Raj.).

3. Additional Director (Mines), Mines And Geological Department, Udaipur, (Raj.).

4. Mining Engineer, Jalore, Mines And Geological Department, Jalore, (Raj.).

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Nisant Bora
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

Heard.

Admit.

Issue notice.

No case for grant of stay is made out. The stay petition is,

therefore, dismissed.

(VIJAY BISHNOI),J

Surabhii/58-

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