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Rajesh Kumar Agarwal vs Rajkumar
2021 Latest Caselaw 10987 Raj

Citation : 2021 Latest Caselaw 10987 Raj
Judgement Date : 15 July, 2021

Rajasthan High Court - Jodhpur
Rajesh Kumar Agarwal vs Rajkumar on 15 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 19214/2018

Rajesh Kumar Agarwal

----Petitioner Versus Rajkumar

----Respondent

For Petitioner(s) : Mr. Manish Shisodia For Respondent(s) : Mr. Jaidev Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Application (01/21) has been preferred on behalf of the

petitioner seeking extension of interim order in view of the

judgment passed by the Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Agency Pvt. Ltd. Vs.

Central Bureau of Investigation, reported in (2018) 16

SCC 299.

For the reasons indicated in the aforesaid application,

the same is allowed. The interim order dated 19.12.2018

granted by this Court is extended till further orders.

(VIJAY BISHNOI),J

Surabhii/81-

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