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Govind Singh vs Bheek Singh
2021 Latest Caselaw 10976 Raj

Citation : 2021 Latest Caselaw 10976 Raj
Judgement Date : 15 July, 2021

Rajasthan High Court - Jodhpur
Govind Singh vs Bheek Singh on 15 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17974/2019

Govind Singh

----Petitioner Versus Bheek Singh

----Respondent

For Petitioner(s) : Mr. Vikram Chaudhary For Respondent(s) : Ms. Pratyanshi Mehta for Sandeep Shah, AAG.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

List on 29.07.2021.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

90-pratibha/-

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