Citation : 2021 Latest Caselaw 10963 Raj
Judgement Date : 15 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 9151/2021
Kishore Kumar
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Dharmendra Surana For Respondent(s) : Mr. Anil Joshi, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
15/07/2021
Learned Public Prosecutor is directed to procure the case
diary.
List this case again on 26.07.2021.
(SANJEEV PRAKASH SHARMA),J
20-1/-saurabh
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