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Pappu Singh vs State Of Rajasthan
2021 Latest Caselaw 10962 Raj

Citation : 2021 Latest Caselaw 10962 Raj
Judgement Date : 15 July, 2021

Rajasthan High Court - Jodhpur
Pappu Singh vs State Of Rajasthan on 15 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Interim Bail Appl. No. 9175/2021

Pappu Singh S/o Bhanwar Singh, Aged About 35 Years, B/c Rajput, R/o Balotra Ka Khera, Village Nananna, Bhadesar Police Station, Dist. Chittorgarh. (Lodged In District Jail, Chittorgarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. S.S. Shaktawat For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Heard.

No case for grant of interim bail is made out. Hence,

this interim bail application is dismissed.

(VIJAY BISHNOI),J

140-msrathore/-

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