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M/S Karwasara Enterprises vs State Of Rajasthan
2021 Latest Caselaw 10960 Raj

Citation : 2021 Latest Caselaw 10960 Raj
Judgement Date : 15 July, 2021

Rajasthan High Court - Jodhpur
M/S Karwasara Enterprises vs State Of Rajasthan on 15 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4235/2021

M/s Karwasara Enterprises

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Hapu Ram Vishnoi For Respondent(s) : Mr. Manish Tak, Mr. T.R. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Learned counsel for the petitioner wants to withdraw

the application (01/21).

Accordingly, the aforesaid application is dismissed as

withdrawn.

Learned counsel Mr. Manish Tak is appearing for

respondent Nos.1 to 4. Mr. T.R. Choudhary is appearing

for respondent No.5. Service is, thus, complete.

List on 22.7.2021.

(VIJAY BISHNOI),J

110-msrathore/-

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