Citation : 2021 Latest Caselaw 10940 Raj
Judgement Date : 15 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Writ Petition No. 391/2021
Sanwalaram, S/o Shri Surjanram, B/c Vishnoi, R/o Jambheshwar Bichawadi, Police Thana Sarvana, Dist. Jalore. (Raj.) (Presently Lodged At Central Jail, Jodhpur)
----Petitioner Versus
1. State Of Rajasthan-State, Through Secretary Home Jaipur.
2. Collector, Jalore.
3. Supdt. Centraj Jail, Jodhpur.
----Respondents
For Petitioner(s) : By post.
For Respondent(s) : Mr. Farzand Ali, G.A.-cum-A.A.G.
Mr. Abhishek Purohit
HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order
15/07/2021
The second parole application of the convict-petitioner has
been dismissed vide adverse recommendations dated 22.04.2021
passed by District Parole Advisory Committee, Jalore assigning a
reason that at that particular point of time, the Covid pandemic
was spreading fast and the "self-discipline fortnight" was being
observed in the State of Rajasthan and thus, it was not considered
expedient in the interest of justice to release the convict on
parole. The next meeting was scheduled to be held on 3 rd Monday
of May, 2021.
Now, the Covid infections have receded significantly but the
convict-petitioner has still not been considered for release on
(2 of 2) [CRLW-391/2021]
second parole. We therefore, direct that the District Magistrate,
Jalore shall objectively re-consider the case of the present
petitioner for grant of second parole of 30 days keeping in view
this Court's judgment in the case of Smt. Indra Kanwar vs State of
Rajasthan & Ors. (D.B. Criminal Writs No.17/2019) decided on
12.02.2019. Requisite order in this regard shall be passed within
next ten days.
Copy of this order shall be transmitted to District Collector,
Jalore forthwith.
List on 27.07.2021 for receiving the compliance report.
(MANOJ KUMAR GARG),J (SANDEEP MEHTA),J 18-Sudhir Asopa/Devesh/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!