Citation : 2021 Latest Caselaw 10885 Raj
Judgement Date : 15 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Special Appeal Writ No. 12/2021
In
S.B. Civil Writ Petition No. 4446/2020
1. Rite Water Solutions (I) Pvt. Ltd., Having Its Registered Office At K-60, M.I.D.C. Industrial Area, Hingna Road, Nagpur, Maharashtra 440016, Through Its Authorized Representative Govind Agarwal S/o Mahaveer Prasad Agarwal, Aged About 43 Years.
2. Abhijeet Gan S/o Vinayak Gan, Aged About 37 Years, Resident Of 19, Friends Colony, Pratap Nagar, Nagpur 440022, Maharashtra, Shareholder Of Petitioner No. 1 Company.
----Appellants Versus
1. State Of Rajasthan, Public Health Engineering Department, Government Of Rajasthan, Secretariat, Jaipur, Through Its Principal Secretary.
2. The Chief Engineer (Rural), Phed, 2 Civil Lines, Jal Bhawan, Rajasthan, Jaipur.
3. Additional Chief Engineer, Phed Region, Jodhpur.
4. M/s G A Infra Pvt Ltd, 402, Manupasana, Sardar Patel Marga, C-Scheme, Jaipur.
5. M/s P C Snehel Construction Pvt Ltd And Desire Energy Solutions Pvt Ltd, Consortium, 401, Manupasana, Sardar Patel Marg, C-Scheme, Jaipur.
----Respondents
For Appellant(s) : Mr. Abhishek Mehta, Advocate For Respondent(s) : Mr. Punit Singhvi, Advocate
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment / Order
15/07/2021
(2 of 2) [SAW-12/2021]
Learned counsel for the appellants has submitted that he
may be permitted to withdraw the appeal.
Ordered accordingly.
D.B. Civil Misc. Application (Inward) No. 01/2021 also stands
disposed of accordingly.
(VINIT KUMAR MATHUR),J (SABINA),J
Mohita/13
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