Rajasthan High Court - Jodhpur
Rampati @ Ram Pyari @ Gayatri vs Shankar Lal on 15 July, 2021
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2563/2021
1. Rampati @ Ram Pyari @ Gayatri W/o Late Shri Krishna
Murari Mittal Kandol, Aged About 62 Years, Resident Of
Ward No 15, Vedon Ka Mohalla, Village Rajagarh, District
Churu.
2. Shobha D/o Late Shri Krishna Murari Mittal Kandoi, Aged
About 40 Years, Resident Of Ward No 15, Vedon Ka
Mohalla, Village Rajagarh, District Churu.
3. Poonam D/o Late Shri Krishna Murari Mittal Kandoi,, Aged
About 35 Years, Resident Of Ward No 15, Vedon Ka
Mohalla, Village Rajagarh, District Churu.
4. Radha D/o Late Shri Krishna Murari Mittal Kandoi,, Aged
About 28 Years, Resident Of Ward No 15, Vedon Ka
Mohalla, Village Rajagarh, District Churu.
5. Rahul S/o Late Shri Krishna Murari Mittal Kandoi,, Aged
About 25 Years, Resident Of Ward No 15, Vedon Ka
Mohalla, Village Rajagarh, District Churu.
6. Jyoti Prakash S/o Late Shri Krishna Murari Mittal Kandoi,,
Aged About 33 Years, Resident Of Ward No. 15 Vedon Ka
Mohalla, Village Rajgarh, District Churu.
----Petitioners
Versus
1. Shankar Lal S/o Late Gadsiram, Caste Mittal Kandoi,
Resident Of Rajgarh, Present Resident Of 403-1 A
Sandeep Building 5Th Road Jaiprakash Nagar, Goregaon
Mumbai.
2. Smt. Sunita W/o Late Satya Narayan S/o Late Dwarka
Prasad,, Resident Charkhi Dadri C/o Dr. Satya Bhagwan
Goyal Medical Store, Fawarra Chowk Post Charkhi Dadri,
District Bhiwani (Haryana).
3. Smt. Gadavari Jhunjhuwala D/o Late Gadsiram, Plot No.
58, Annand Bhawan, Adiwasi Society, Surya Nagar,
Nagpur, 440008, (Maharashtra).
4. Smt. Tarbini Bagadiya D/o Late Gadsiram,, Resident Of
Dhanraj Bhawarlal Bagadiya Maheshawari Bhawan, New
Bass, Sujangarh 331507 (Rajasthan).
5. Smt. Shanti Gupta D/o Gadsiram,, C/o Pramod Gupta
(2 of 4) [CW-2563/2021]
408/b Padmavati Building Post Bhayandar Dhane
(Maharashtra) 401101.
6. Govind Gupta S/o Late Bhagirath Gupta D/o Late
Gadsiram, Resident Of Gali Haloo Bazar, Bhiwani
(Haryana) 127021.
7. Smt. Sheela Fatehpuriya, C/o Suresh Kumar Fatehpuriya,
D/o Late Dwarka Prasad, Resident Of Ward No. 12 Near
Babaji Ki Haweli, Post Bhadra, District Hanumangarh,
335501
8. Parvati Kila, C/ Rajkumar Kila D/o Late Dwarka Prasad
Block No. 9/1 B Natural Green Complex, B.d. 37 Ravidra
Palli Keshtopur, Kolkata (West Bengal) 700101.
9. Urmila Agarwal D/o Late Dwarka Prasad, 1/902 Mahindra
Royal Pempari Nehru Nagar Pune (Maharashtra) 411018.
10. Nirmala Bansal, C/o Shyamlal Bansal D/o Late Dwarka
Prasad House No. 1560 Gali No. 0 Behind Of Shiv Mandir
New Abadi, Abohar (Punjab).
11. Smt Poonam Goyal, C/o Shree Satya Bahgwan Goyal D/o
Late Dwarka Prasad Near Goyal Medical Store Civil
Hospital, Charkhi Dadri (Haryana) 1233 06.
12. Nilam Mitruka, C/o Prem Mitruka D/o Late Dwarka
Prasad, Geeta Bhawan Gali, Near Purana Bajar,
Hanumangarh Town 335513
13. Santosh Agrawal, C/o Narendra Agrawal, D/o Dwarka
Prasad 120 G Block Post Shree Ganganagar (Rajasthan)
335001.
14. Anil Saraf S/o Late Ganga Saraf D/o Late Bhuramal,
A8/52 Green Filed Corporation Housing Society, J. V.l. R
Post Andheri East, Mumbai (Maharashtra) 400093.
15. Anusuya Tibda, C/o Hariram Tibda D/o Late Bhuramal
Resident Of Jhunjhunu (Rajasthan).
16. Shashi Jhujhunwala D/o Bhuramal, 19 Building Circular
Road Kolkatta, (W.b.) 700019.
17. Jagni Bajaj, C/o Gopal Bajaj D/o Late Rameshwar Lal
Bajaj Trade Link 8/386 Payukha Tola, Kathmandu (Nepal).
18. Sanjay Theliya S/o Late Satyabhama Tholiya D/o Late
Rameshwar Lal, 24 Park View Green Park, Flat No. 602
Link Road, Andheri West, Mumbai, 400053 (Maharashtra).
19. Geeta Devi, C/o Ratanlal Agrawal D/o Late Rameshwar Lal
(3 of 4) [CW-2563/2021]
Bhagwati Store Ilm Bazar Chowk, Ilm Vaya Sukiya Pakri,
Darjeeling.
20. Jay Shree Goyal D/o Rameshwar Lal,, Resident Of Flat No.
B 402 Shobha Mangoliya Banna Ghata Road, Bangalore
580029.
21. Sharda Modi D/o Late Rameshwar Lal, Resident Of Gandhi
Chowk Upar Bazar Post Ranchi (Jharkhand) 834001.
22. Vishwanath S/o Late Sawarlal, Caste Mittal Kandoi,
Resident Of Of 176/2 Second Flour Banki Nawab Gali S.p.
Cross Road, Bangalore 56002 (Karnataka).
23. Kailash Chandra S/o Late Sawarmal Mittal Kandoi,,
Resident Of 18, 8 Cross, Indra Nagar First Stage,
Bangalore 560038 (Karnataka).
24. Chandrakala W/o Late Nand Kishore Mittal, Resident Of
Mittal Transport Courrier, Shree Vishnu Takij Main Road
Ranchi (Jharkhand) 834001.
25. Prem Mittal S/o Late Nand Kishore Mittal,, Resident Of
Mittal Transport Courier, Shree Vishnu Takij Main Road
Ranchi (Jharkhand) 834001.
26. Ashok S/o Late Nand Kishore Mittal,, Resident Of Mittal
Transport Courier, Shree Vishnu Takij Main Road Ranchi
(Jharkhand) 834001.
27. Raj Kumar S/o Late Nand Kishore Mittal,, Resident Of
Mittal Transport Courier, Shree Vishnu Takij Main Road
Ranchi (Jharkhand) 834001.
28. Shakuntla W/o Late Gopal Mittal,, Resident Of 12/b, Rasel
Gali Rasel Appartment, 9-D, 9 Floor, Kolkata 700071
(West Bangal).
29. Sudarshan Mittal S/o Late Gopal Mittal,, Resident Of 12/b,
Rasel Gali Rasel Appartment 9-D, 9 Floor, Kolkatta
700071 (West Bengal).
30. Govind Mittal S/o Late Rameshwar Lal Mittal,, Resident Of
50, Burroshiv Tolla Main Road, Kolkatta 700038 (West
Bangal).
31. Vidhyadhar Mittal S/o Late Rameshwar Lal Mittal,,
Resident Of 3/a, Ashoka Tower, 11/a Palm Avenue,
Kolkatta 700019 (West Bengal).
32. Mohan Lal S/o Late Bhuramal Mittal,, Resident Of D.l.
Mittal, Mittal Hourse Plot No. 509 Jubilee Hills, Road No.
22, Hyderabad.
(4 of 4) [CW-2563/2021]
33. Indrasen Mittal S/o Late Bhuramal Mittal,, Resident Of
14/1, 2Nd Cross, 9Th Main, Sadashiv Nagar, Bangalore,
580080 Karnataka.
34. Damodar Lal Mittal S/o Late Bhuramal Mittal,, Resident
Mital House Plot No. 509, Road No. 22 Jubilee Hills,
Hyderabad 500033 (A.p.).
35. Chaganlal Mittal S/o Late Bhuramal Mittal,, Resident Of
Mittal Chambers, 10-1-13/2 Asilmetta, Vishakhapattnam
530003 (A.p.).
36. Ratan Lal Mittal S/o Late Bhuramal Mittal,, Resident Of
1251, Road No. 65, Jubilee Hills, Hyederabad 50033
(A.p.).
37. Deputy Registrar Officer, Rajgarh District Churu.
----Respondents
For Petitioner(s) : Mr. Manish Shishodia
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
15/07/2021
Learned counsel for the petitioners has submitted that he
wants to withdraw this writ petition, however, seeks liberty for the
petitioner to raise all the grounds before the appropriate forum.
Accordingly, this writ petition is dismissed as withdrawn with
the liberty as prayed for.
(VIJAY BISHNOI),J
22-Arun/-
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