Virendra Singh vs State Of Rajasthan
2021 Latest Caselaw 10852 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7017/2021

Virendra Singh S/o Udai Singh, Aged About 24 Years, Turkiya, Police Station Narayangarh, District Mandsor (Madhyapradesh). (Lodged In Sub Jail, Bhinmal).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Birbal Ram Bishnoi For Respondent(s) : Mr. Anees Bhurat, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

Having heard learned counsel for the petitioner and after

going through the material available on record, no case for grant

of interim bail is made out.

Hence, the interim bail application preferred by the petitioner

under Section 439 Cr.P.C. is rejected.

(VIJAY BISHNOI),J

Surabhii/84-

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