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Arjun Kumar vs State Of Rajasthan
2021 Latest Caselaw 10841 Raj

Citation : 2021 Latest Caselaw 10841 Raj
Judgement Date : 14 July, 2021

Rajasthan High Court - Jodhpur
Arjun Kumar vs State Of Rajasthan on 14 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8944/2021

Arjun Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Shah For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

List this case again on 19.07.2021, as prayed by learned

counsel for the petitioner/s.

(SANJEEV PRAKASH SHARMA),J

5-1/-saurabh

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