Ramniwas vs State
2021 Latest Caselaw 10833 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8953/2021

1. Ramniwas S/o Sh. Babu Ram, Aged About 22 Years, Ramdawas Kalan, P.s. Piparcity, Dist. Jodhpur. (At Present Lodged In District Jail, Nagaur).

2. Shrawan Ram S/o Purkha Ram, Aged About 24 Years, Nandwani, Tehsil And District Nagaur. (At Present Lodged In District Jail, Nagaur).

----Petitioners Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Jogendar Singh For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Since the investigation is still pending, no case for bail is

prima facie made out.

The bail application is accordingly dismissed at this stage.

(SANJEEV PRAKASH SHARMA),J

12-1/-saurabh

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