Popat vs State
2021 Latest Caselaw 10830 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9045/2021

Popat

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Lokesh Mathur For Respondent(s) : Mr Shiv Kumar Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned counsel to place statement of the prosecutrix made

under sec.164 CrPC.

List again on 27.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

56-MMA/-

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