Harbhajan Singh @ Sonu vs State
2021 Latest Caselaw 10829 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9075/2021

Harbhajan Singh @ Sonu S/o Sh. Jaipal Singh, Aged About 21 Years, Village 58 F, P.s. Gajsinghpur, Dist. Sriganganagar. (At Present Lodged In Central Jail, Sriganganagar).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Hamir Singh Sidhu For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

After some arguments learned counsel for the petitioner

prays for withdrawal of the present bail application.

The bail application is accordingly dismissed as withdrawn

with liberty to file afresh after the statement of the prosecutrix.

(SANJEEV PRAKASH SHARMA),J

68-1/-saurabh

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