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Chhitar Singh vs State And Ors
2021 Latest Caselaw 10815 Raj

Citation : 2021 Latest Caselaw 10815 Raj
Judgement Date : 14 July, 2021

Rajasthan High Court - Jodhpur
Chhitar Singh vs State And Ors on 14 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 110/2007

Chhitar Singh S/o Shri Narayan Singh, aged 48 years, presently Motor Vehicle Sub Inspector (under suspension), Presently-H.O., Transport Commissioner, Jaipur.

----Petitioner Versus

1. State of Rajasthan through the Transport Commissioner, Govt. of Raj., Jaipur.

2. The Additional Transport Commissioner, Rajasthan, Jaipur.

3. The Superintendent of Police (II), Anti-Corruption Bureau, Jaipur.

4. The Superintendent of Police, Anti-Corruption Bureau, Ajmer.

----Respondents

For Petitioner(s) : Mr. Trilok Joshi For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned counsel for the petitioner prays for withdrawal of the

writ petition with liberty to raise all grounds at the appropriate

stage.

Granting liberty aforesaid, this writ petition is accordingly

dismissed as withdrawn.

All pending applications shall also stand disposed of.

(SANJEEV PRAKASH SHARMA),J

127-1/-saurabh

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